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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Punjab - Subsection

Section 41(1)(i) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(i)the provision and maintenance of a Zila Parishad office including other offices and record rooms, and the cost of appurtenance fittings, insurance and taxes in respect of such offices;