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State of Uttar Pradesh - Section

Section 304 in The U.P. Co-operative Societies Rules, 1968

304.

Where the Land Management Committee fails to submit the consolidation proposals within the time specified in Rule 300, the Assistant Collector shall direct the Tahsildar concerned to have the said proposals prepared under his supervision and submitted to the Assistant Collector within thirty days of the receipt of such directions. The Tahsildar concerned shall comply with such directions.