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State of Punjab - Section

Section 1 in The Factories (Punjab) Exempting Rules, 1993

1. Short title, extent and duration.

(1)These rules may be called The Factories (Punjab) Exempting Rules, 1993.
(2)They shall extend to the whole of the State of Punjab.
(3)They shall come into force at once and shall remain in force for a period of five years from the date of their enforcement.