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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(t) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

(t)"local authority" includes a town planning authority (by whatever name called) set up under any law for the time being in force, a Village Council or Local Council, or Municipality as defined in Article 243P, of the Constitution of India;