Madras High Court
M/S.Oren Hydrocarbons Pvt. Ltd vs M/S.Oil & Natural Gas Corporation Ltd on 4 November, 2016
Author: Sanjay Kishan Kaul
Bench: Sanjay Kishan Kaul
In the High Court of Judicature at Madras Dated : 04.11.2016 Coram : The Hon'ble Mr.Sanjay Kishan Kaul, Chief Justice O.P.No.445 of 2016 M/s.Oren Hydrocarbons Pvt. Ltd., Registered address: 28/2B, Saravana Street, T.Nagar, Chennai-600 017. .. Petitioner -vs- M/s.Oil & Natural Gas Corporation Ltd., Thalamuthu Natarajan Building, No.1, Gandhi Irwin Road, Egmore, Chennai-600 008. .. Respondent Petition filed under Section 11(5) of the Arbitration and Conciliation Act, 1996, to appoint sole arbitrator as provided under clause 32 of the agreement. For Petitioner : Mr.Madhan Babu For Respondent : Mr.G.Masilamani Senior Counsel for Mr.M.Vijayan * * * * * O R D E R
It is now agreed that the arbitration be held at Delhi and Mr. Justice N.V.Balasubramanian, a retired Judge of this Court is the Sole Arbitrator. Ordered accordingly.
(S.K.K., CJ.) 04.11.2016 bbr The Hon'ble Chief Justice bbr O.P.No.445 of 2016 04.11.2016 http://www.judis.nic.in