Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1A] [Entire Act] State of Kerala - Subsection Section 1A(i) in Kerala Land Assignment Rules, 1964 (i)lands situated within the limits of a corporation, Municipality or Cantonment or within such other areas as Government may, byorder specify;
