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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(6) in The Assam Technical Education Service Rules, 1981

(6)The appointing authority shall consider the list for promotion prepared by the Board other than the lists in respect of the cadres of Professor, Assistant Professor, Head of Department, Polytechnic and Lecturer, Polytechnic alongwith Character Rolls and Personal files of the employees and approve the list unless it consider any change necessary. If the Appointing Authority considers it necessary to make any change in the list received from the Board, he shall inform the Board of the changes proposed and after taking not account, if any, the Board may approve the list finally with such modification, if any, as may in his opinion be just and proper.