Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10A] [Entire Act] State of Maharashtra - Subsection Section 10A(1) in Nagpur rules Relating to the Election of Councillors (1)No voting paper shall be issued to any elector before the hour fixed for the commencement of the poll.
