Madhya Pradesh High Court
Veerchand vs Rural And Urban Development Department on 8 January, 2020
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
1 WP-8147-2018 The High Court Of Madhya Pradesh WP-8147-2018 (VEERCHAND Vs RURAL AND URBAN DEVELOPMENT DEPARTMENT AND OTHERS) 12 Indore, Dated : 08-01-2020 Parties through their counsel. I.A.No.2123/2019 has been filed by the State to revive the right to file the reply.
The reply has already been filed. On due consideration I.A.No.2123/2019 is allowed.
List on 22.01.2020.
(PRAKASH SHRIVASTAVA) JUDGE RJ Digitally signed by Reena Joseph Date: 08/01/2020 17:06:28