Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Veerchand vs Rural And Urban Development Department on 8 January, 2020

Author: Prakash Shrivastava

Bench: Prakash Shrivastava

1 WP-8147-2018 The High Court Of Madhya Pradesh WP-8147-2018 (VEERCHAND Vs RURAL AND URBAN DEVELOPMENT DEPARTMENT AND OTHERS) 12 Indore, Dated : 08-01-2020 Parties through their counsel. I.A.No.2123/2019 has been filed by the State to revive the right to file the reply.

The reply has already been filed. On due consideration I.A.No.2123/2019 is allowed.

List on 22.01.2020.

(PRAKASH SHRIVASTAVA) JUDGE RJ Digitally signed by Reena Joseph Date: 08/01/2020 17:06:28