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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1A) in The Maharashtra Medical Practitioners (Registration) Rules, 1961

(1A)[ Every practitioner desiring to have his name entered in the register under clause (iii) of sub-section (5) of section 17 shall apply to the Registrar in Form 'BB'.] [Substituted by G.N. of 5.3.1965.]