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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Chattisgarh - Subsection

Section 74(2) in The Chhattisgarh Motor Vehicles Rules, 1994

(2)Every application presented and duly marked under sub-rule (1) shall be acknowledged in Form C.G.M.VR.-56 (APA). Such application shall be entered serially in a register in Form C.G.M.V.R.-57 (Form RPA) and shall be presented before the Transport Authority for consideration.