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Supreme Court - Daily Orders

Navjot Kaur vs State Of Punjab on 30 November, 2018

Bench: Ashok Bhushan, Ajay Rastogi

     ITEM NO.38                         COURT NO.14                SECTION II-B

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 37043/2018

     (Arising out of impugned final judgment and order dated 31-08-2018
     in CRAD No. 803/2013 and 31-08-2018 in CRM No. 35406/2013 31-08-
     2018 in CRM No. 34198/2013 passed by the High Court Of Punjab &
     Haryana At Chandigarh)

     NAVJOT KAUR                                                   Petitioner(s)

                                                VERSUS

     STATE OF PUNJAB & ETC .                                        Respondent(s)

     (IA No. 155174/2018-Permission to file petition(SLP/TP/WP... )

     Date : 30-11-2018 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ASHOK BHUSHAN
                         HON'BLE MR. JUSTICE AJAY RASTOGI


     For Petitioner(s)             Mr. APS Deol,Sr. Adv.
                                   Mr. Vipin Gogia, Adv.
                                   Ms. Christi Jain, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

List the matter along with SLP(Crl.) D. No. 37338 of 2018 on Monday i.e. 07.01.2019.



     (SHASHI SAREEN)                                             (RENU KAPOOR)
       AR CUM PS                                                 BRANCH OFFICER




Signature Not Verified

Digitally signed by
SHASHI SAREEN
Date: 2018.12.01
12:39:36 IST
Reason: