Supreme Court - Daily Orders
Navjot Kaur vs State Of Punjab on 30 November, 2018
Bench: Ashok Bhushan, Ajay Rastogi
ITEM NO.38 COURT NO.14 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 37043/2018
(Arising out of impugned final judgment and order dated 31-08-2018
in CRAD No. 803/2013 and 31-08-2018 in CRM No. 35406/2013 31-08-
2018 in CRM No. 34198/2013 passed by the High Court Of Punjab &
Haryana At Chandigarh)
NAVJOT KAUR Petitioner(s)
VERSUS
STATE OF PUNJAB & ETC . Respondent(s)
(IA No. 155174/2018-Permission to file petition(SLP/TP/WP... )
Date : 30-11-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s) Mr. APS Deol,Sr. Adv.
Mr. Vipin Gogia, Adv.
Ms. Christi Jain, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter along with SLP(Crl.) D. No. 37338 of 2018 on Monday i.e. 07.01.2019.
(SHASHI SAREEN) (RENU KAPOOR)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
SHASHI SAREEN
Date: 2018.12.01
12:39:36 IST
Reason: