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[Cites 0, Cited by 0] [Section 132(1)] [Section 132] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 132(1)(a) in The Jammu and Kashmir Representation of the People Act, 1957

(a)a person to stand or not to stand as, or to withdraw or not to withdraw from being a candidate at an election, or