Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121] [Entire Act] State of Rajasthan - Subsection Section 121(a) in Rajasthan Land Revenue (Land Records) Rules, 1957 (a)a receipt for the payment of the price of the property which is described as having been orally sold together with.
