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[Cites 0, Cited by 0] [Section 53B(9)] [Section 53B] [Entire Act]

State of Maharashtra - Subsection

Section 53B(9)(d) in The Maharashtra Cooperative Societies Rules, 1961

(d)the amount of contribution payable by any society (including the Primary Agricultural Credit Society) or sugar factory for the Co-operative years 1977-78 and 1978-79 shall be paid by it before the 31st day of October 1979 and the 31st day of December 1979, respectively.