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[Cites 0, Cited by 0] [Section 9(1B)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1B)(d) in The Taxation Laws (Amendment) Act, 2003

(d)in sub- section (5), for the words" ten days from the date of debit", the words" such period as may be prescribed from the time of debit" shall be substituted;