Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 57 in The M.P. Vishesh Sashastra Bal Niyam, 1973 57. Powers of promotion to be exercised by the Deputy Inspector-General of Police. - A Deputy Inspector-General of Police may exercise the powers of promotion prescribed in Regulation 52 of the Madhya Pradesh Police Regulations.
