Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Madhya Pradesh - Subsection Section 73(2) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 (2)The budget estimates prepared under sub-section (1) shall be approved by such authorities and in such manner as may be prescribed.
