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[Section 5]
[Entire Act]
State of Uttar Pradesh - Subsection
Section 5(8) in The Greater Noida Industrial Development Area Building Regulations, 1992
| Site area | Scale |
| Up to 0.1 hectare | Not less than 1 : 200 |
| Up to 0.1 hectare-1 hectare | Not less than 1 : 500 |
| More than 1 hectare | Not less than 1 : 1000 |