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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(8) in The Greater Noida Industrial Development Area Building Regulations, 1992

(8)Site plan shall be drawn to a scale as follows:Table
Site area Scale
Up to 0.1 hectare Not less than 1 : 200
Up to 0.1 hectare-1 hectare Not less than 1 : 500
More than 1 hectare Not less than 1 : 1000