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[Cites 0, Cited by 0] [Section 174(1)] [Section 174] [Entire Act]

State of Odisha - Subsection

Section 174(1)(b) in The Orissa Registration Rules, 1988

(b)Register-books (except the Register of refusals) and their indexes prescribed by, and translations & .true copies filed under the various Registration Acts (Act XVI of 1864, XX of 1866, VIII of 1871, III of 1877, XVI of 1908.