Section 2(9)(iv) in The Bombay Money-Lenders Act, 1946

[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

(iv)[ a loan advanced to an agricultural labourer by his employer;] [Item (iv) was added by Bombay 50 of 1959, Section 4(c)(iv).]

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