Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 30 in Kamdhenu University Act, 2009 30. Board of Studies. (1)There shall be a Board of Studies for every subject or group of subjects as may be prescribed.(2)The constitution, powers and functions of the Board of Studies shall he such as may be prescribed.
