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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(h) in The Assam Fire Service Act, 1985

(h)for sending members of the Force with appliances and equipments beyond the limits of any area in which this Act is in force for purposes of fire fighting in the neighbourhood of such limits on such terms and conditions and under such exigencies of situation at it deems proper;