Supreme Court - Daily Orders
Devas Multimedia Private Limited vs Antrix Corporation Limited on 9 December, 2021
Bench: Hemant Gupta, V. Ramasubramanian
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ITEM NO.1 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5766/2021
DEVAS MULTIMEDIA PRIVATE LIMITED Appellant(s)
VERSUS
ANTRIX CORPORATION LIMITED & ANR. Respondent(s)
(FOR ADMISSION and IA No.118959/2021-STAY APPLICATION and IA
No.118961/2021-PERMISSION TO FILE LENGTHY LIST OF DATES)
WITH
C.A. No. 5906/2021 (XVII)
(IA No.121784/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.121781/2021-STAY APPLICATION and IA
No.121790/2021-EXEMPTION FROM FILING AFFIDAVIT)
Date : 09-12-2021 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Appellant(s) Mr. Mukul Rohtagi, Sr. Adv.
Ms. Anuradha Dutt, Adv.
Ms. B. Vijayalakshmi Menon, AOR
Mr. Pawan Sharma, Adv.
Ms. Priyanka MP, Adv.
Mr. Chaitanya Kaushik, Adv.
Mr. Ambar. Bhushan, Adv.
Mr. Haaris Fazili, Adv.
Mr. Kunal Dutt, Adv.
Mr. Arvind P. Datar, Sr. Adv.
Ms. Anuradha Dutt, Adv.
Ms. B. Vijayalakshmi Menon, Adv.
Mr. Pawan Sharma, Adv.
Ms. Priyanka MP, Adv.
Mr. Chaitanya Kaushik, Adv.
Mr. Ambar Bhushan, Adv.
Mr. Haaris Fazili, Adv.
Signature Not Verified
Mr. Kunal Dutt, Adv.
Digitally signed by
Jayant Kumar Arora
Date: 2021.12.09
For Respondent(s)
16:51:36 IST
Reason: Mr. N.Venkataraman, ASG
Mr. Balbir Singh, ASG
Mr. Ankur Talwar, Adv.
Mr. Rajat Nair, Adv.
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Mr. P.V.Yogeswaran, Adv.
Mr. Chinmayee Chandra, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. N. Venkataraman, ASG
Mr. Ajay Bhargava, Adv.
Ms. Vanita Bhargava, Adv.
Ms. Trishala Trivedi, Adv.
Mr. Arvind Ray, Adv.
Ms. Vansha Sethi, Adv.
For M/S. Khaitan & Co., AOR
Mr. Balbir Singh, ASG
Mr. Naman Tandon, Adv.
Ms. Surbhi Singh, Adv.
Mr. Samarvir Singh, Adv.
Mr. Sagarika Kaul, Adv.
Mr. Prahlad Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. Arvind P. Datar, learned senior counsel, resumed his arguments at 10.40 AM and concluded at 03.30 PM. Thereafter, Mr.N. Venkataraman, learned Additional Solicitor General, started his arguments and was on his legs when the Court rose for the day.
List tomorrow i.e. on 10.12.2021 (Friday) as Part Heard for further arguments.
(JAYANT KUMAR ARORA) (V.M. BHATNAGAR) COURT MASTER BRANCH OFFICER
PS : The Registry shall allow the learned counsel for the parties to appear physically in Court Room tomorrow i.e. on 10.12.2021.