Bombay High Court
Shri. Nitin Raghunath Gondhali - Legal ... vs The State Of Maharashtra Thr.The ... on 28 January, 2020
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
IA/1/2019
In
FA/892/2019
Shri.raghunath K. Gondhali Sinec Deceased Thr. ....Petitioner
Lrs. Rukhmini Raghunath Gondhali And Ors.
V/S
The State Of Maharashtra Thr.the Special Land ....Respondent
Acquisition Officer, CORAM : R.D. DHANUKA, J DATE : 28th January, 2020 P.C. :
Due to paucity of time the matter is adjourned for 4 weeks. Ad-interim relief if any to continue till then. Stand over to 26/02/2020.
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