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[Cites 0, Cited by 0] [Section 2(17)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(17)(a) in Andhra Pradesh Education Act, 1982

(a)any minority educational institution, [any body of persons] [Substituted by Act No. 27 of 1987, w.e.f. 1-6-1987.] which has established and is administering or proposes to establish and administer such minority educational institution, and