Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 1] [Entire Act] State of Kerala - Subsection Section 1(4) in The Kerala Buildings (Lease and Rent control) Act, 1965 (4)It shall be deemed to have come into force on the first day of April 1965.
