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[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

State of Sikkim - Subsection

Section 7(6)(a) in Sikkim Nationalised Transport (Prevention of Ticketless Travel and Miscellaneous Provisions) Rules 1983

(a)Detention Or Demurrage Charges:
(i)for full truck weighing 5 tons or more at the rate of Rs. 30/ per hour or part of an hour up to three hours;
(ii)full truck weighing less than 5 tons at the rate of Rs. 20/-per hour or part thereof upto three hours;
(iii)for detention exceeding three hours the charges for trucks referred to in clauses (i) and (ii) shall be Rs. 45/- and Rs. 50/respectively.