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Supreme Court - Daily Orders

Abhijeet Nand Kishore Singh vs Viveka Kumari Idar on 30 October, 2018

Bench: Kurian Joseph, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.15                               COURT NO.3                 SECTION XVI-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                  No(s).   1412/2017

     ABHIJEET NAND KISHORE SINGH                                          Petitioner(s)

                                                     VERSUS

     VIVEKA KUMARI IDAR                                                   Respondent(s)

     (IA 79321/2017)


     Date : 30-10-2018 These matters were called on for hearing today.


     CORAM :
                             HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR
                             HON'BLE DR. JUSTICE D.Y. CHANDRACHUD


     For Petitioner(s)                 Mr. Sanjiv Sen,Sr.Adv.
                                       Mr. Siddharth Bhatnagar,Adv.
                                       Mr. R.N. Karenjawala,Adv.
                                       Mr. Ankit Sibbal,Adv.
                                       Mr. Debmalya Banerjee,Adv.
                                       Mr. A.S. Aman,Adv.
                                       Mr. Manish Sharma,Adv.
                                       Mr. Arjun Kumar,Adv.
                                       Mr. Aviral Kapoor,Adv.
                                       Ms. Iqra Khalid,Adv.
                                       Mrs. Manik Karanjawala,Adv.
                                       For M/s. Karanjawala & Co.

     For Respondent(s)                 Ms.   Mrunalini Deshmukh,Adv.
                                       Mr.   Mahesh Agarwal,Adv.
                                       Mr.   Ankur Saigal,Adv.
                                       Mr.   Shubham Kulshreshtha,Adv.
                                       Mr.   E.C. Agrawala, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

As prayed, list on 02.11.2018 before the Special Bench at 2.00 Signature Not Verified P.M. Digitally signed by NARENDRA PRASAD Date: 2018.10.31 18:44:52 IST Reason: (NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR