Supreme Court - Daily Orders
Abhijeet Nand Kishore Singh vs Viveka Kumari Idar on 30 October, 2018
Bench: Kurian Joseph, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.15 COURT NO.3 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1412/2017
ABHIJEET NAND KISHORE SINGH Petitioner(s)
VERSUS
VIVEKA KUMARI IDAR Respondent(s)
(IA 79321/2017)
Date : 30-10-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. Sanjiv Sen,Sr.Adv.
Mr. Siddharth Bhatnagar,Adv.
Mr. R.N. Karenjawala,Adv.
Mr. Ankit Sibbal,Adv.
Mr. Debmalya Banerjee,Adv.
Mr. A.S. Aman,Adv.
Mr. Manish Sharma,Adv.
Mr. Arjun Kumar,Adv.
Mr. Aviral Kapoor,Adv.
Ms. Iqra Khalid,Adv.
Mrs. Manik Karanjawala,Adv.
For M/s. Karanjawala & Co.
For Respondent(s) Ms. Mrunalini Deshmukh,Adv.
Mr. Mahesh Agarwal,Adv.
Mr. Ankur Saigal,Adv.
Mr. Shubham Kulshreshtha,Adv.
Mr. E.C. Agrawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
As prayed, list on 02.11.2018 before the Special Bench at 2.00 Signature Not Verified P.M. Digitally signed by NARENDRA PRASAD Date: 2018.10.31 18:44:52 IST Reason: (NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR