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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of West Bengal - Subsection

Section 84(1) in The West Bengal Motor Vehicles Rules, 1989

(1)The State Transport Authority shall have its office at such place(s) as may be notified and have its officers and staff as may be employed by the State Government depending on the volume of work. The office of the State Transport Authority may also have different sub-offices located at different places for discharge of specific functions subject to the approval of the State Government.