Section 118(5) in The Himachal Pradesh Panchayati Raj Act, 1994
(5)The annual technical inspection report of the Accountant General, Himachal Pradesh as well as the annual report of the audit shall be placed before the State Legislature]Chapter-VIII General Provisions Relating To Incorporation, Duration, Territorial Constituencies Of Panchayats And Qualification Etc. Of Office Bearers
