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NCT Delhi - Section

Section 129 in The Delhi School Education Rules, 1973

129. Power to Relax.

- The Affiliating Board, or where no qualifications have been specified by the Affiliating Board for the post of a teacher in a particular subject, the appropriate authority may. in the case of nonavailability of trained or qualified teachers in that subject, relax the minimum qualifications for such period as it may think fit.