Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(6)] [Section 24] [Entire Act] Union of India - Subsection Section 24(6)(i) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001 (i)in the case of trees and vines, eighteen years from the date of registration of the variety;