Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Entire Act] Union of India - Section Section 9 in The Air Corporations Act, 1953 9. Corporations to act on business principles .- In carrying out any of the duties vested in it by this Act, each of the Corporations shall act so far as may be on business principles.
