Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Goa - Subsection Section 10(2) in The Goa Industrial Development Act, 1965 (2)[ In the absence of Chairman, the directors present shall choose the Presiding Officer to preside over the meeting] [Substituted by Amendment Act 10 of 1991.].
