Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 16 in Haryana Co-operative Societies Rules, 1989 16. Admission of member before the general meeting. - Section 131(2)(v). - No co- operative society shall admit any member within fourteen days prior to the date of its annual general meeting.
