Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 209 in Instructions Relating to Liquor 209. Promissory Notes where deposited. - Promissory Notes lodged as security will be endorsed to the Excise Commissioner and deposited with the Comptroller, Assam.
