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[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

Union of India - Subsection

Section 71(2)(a) in THE MAJOR PORT AUTHORITIES ACT, 2021

(a)the composition of the Selection Committee and the manner of appointment of the Chairperson and Deputy Chairperson of the Board under sub-section (1) of section 4;