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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(h) in Arunachal Pradesh Agriculture/Horticulture Services Rules, 1989

(h)"Departmental Promotion Committee" means a Committee constituted from time to time by Government for the purpose of making recommendations for promotion or confirmation of any category of posts;