Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Tripura - Subsection Section 60(6) in The Tripura Co-operative Societies Rules, 1976 (6)If all the business in the agenda cannot be transacted on the date on which the general meeting is held, the meeting may be postponed to the next following day.
