Section 13(2) in The M.P. Ashaskiya Shikshan Sanstha (Adhyapakon Tatha Anya Karmachariyon Ki Bharti) Niyam, 1979
(2)[ No business shall be transacted at a meeting of the Committee, unless the Chairman and at least two members, one of whom shall be the expert in the subject concerned, are present.] [Substituted by Notification No. F. 73-47-96-XX-5, dated 14-6-1996.]
