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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Himachal Pradesh - Subsection

Section 39(2)(iv) in The Himachal Pradesh Excise Act, 2011

(iv)removes any liquor from any distillery, brewery, winery or warehouse or other place of storage established or licensed under this Act; or