Delhi High Court - Orders
Modicare Limited vs Deputy Commissioner Of Income Tax & Anr on 4 October, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11248/2021 & C.M.Nos.34643-34644/2021
MODICARE LIMITED ..... Petitioner
Through Mr.Rohit Jain, Advocate.
versus
DEPUTY COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through Mr.Sanjay Kumar with Ms.Easha
Kadian, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 04.10.2021 List before another Bench, of which, one of us (Manmohan, J) is not a member, on 07th October, 2021, subject to orders of Hon'ble the Chief Justice.
MANMOHAN, J NAVIN CHAWLA, J OCTOBER 4, 2021 KA Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:05.10.2021 21:54:24