Allahabad High Court
M/S Fateh Chand Charitable Trust, ... vs Commissioner Of Income Tax ... on 20 March, 2017
Bench: Bharati Sapru, Saumitra Dayal Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT TAX No. - 861 of 2016 Petitioner :- M/S Fateh Chand Charitable Trust, Ghaziabad Respondent :- Commissioner Of Income Tax (Exemptions) Lucknow And 2 Others Counsel for Petitioner :- Kartikeya Saran Counsel for Respondent :- C.S.C.,Manu Ghildyal,Shubham Agarwal Hon'ble Bharati Sapru,J.
Hon'ble Saumitra Dayal Singh,J.
Sri Shubham Agarwal who appears for the department prays for and is granted three weeks to file counter affidavit. List on 11.4.2017. Interim order already granted is extended till then.
Order Date :- 20.3.2017 rk