Delhi High Court - Orders
Masjid Moth Cable Network vs Union Of India on 19 January, 2026
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Manmeet Pritam Singh Arora
$~65
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5018/2025 CM APPL. 23061/2025 CM APPL. 23062/2025
MASJID MOTH CABLE NETWORK .....Petitioner
Through:
versus
UNION OF INDIA .....Respondent
Through: Mr Vikram Jetly CGSC with Ms
Shreya Jetly Advocate and Mr
Aakash Pathak GP
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 19.01.2026 It is already 04:30 p.m. List on 15.05.2026.
V. KAMESWAR RAO, J MANMEET PRITAM SINGH ARORA, J JANUARY 19, 2026 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/01/2026 at 20:37:12