Supreme Court - Daily Orders
Sujies Benefits Fund Ltd. vs H Sultan on 2 February, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.37 COURT NO.5 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 7583/2016
(Arising out of impugned final judgment and order dated 08-01-2016
in CRLA No. 548/2006 passed by the High Court Of Judicature at
Madras)
SUJIES BENEFITS FUND LTD. Petitioner(s)
VERSUS
H SULTAN Respondent(s)
(FOR CONDONATION OF DELAY IN FILING SLP ON IA 15482/2016
FOR EXEMPTION FROM FILING O.T. ON IA 16082/2016)
Date : 02-02-2018 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. K. V. Vijayakumar, AOR
Ms. Maitreyee Mishra, Adv.
For Respondent(s) Mr. Krishna Kumar R.S., Adv.
Mr. K.S. Mahadevan, Adv.
Ms. Swati Bansal, Adv.
Mr. Rajesh Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed both on the ground of delay as well as on merit.
Pending application(s), if any, stand disposed of.
(DEEPAK MANSUKHANI) (MALA KUMARI SHARMA)
AR CUM PS COURT MASTER
Signature Not Verified
Digitally signed by
DEEPAK MANSUKHANI
Date: 2018.02.02
16:41:32 IST
Reason: