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Supreme Court - Daily Orders

Laljee vs The State Of Uttar Pradesh on 9 March, 2018

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.37                            COURT NO.8                SECTION II

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 4443/2018

     (Arising out of impugned final judgment and order dated 28-08-2017
     in CRLA No. 5393/2005 passed by the High Court Of Judicature At
     Allahabad)

     LALJEE                                                           Petitioner(s)

                                                  VERSUS

     THE STATE OF UTTAR PRADESH                         Respondent(s)
     (FOR ADMISSION and I.R. and IA No.27199/2018-CONDONATION OF DELAY
     IN FILING and IA No.27201/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.27200/2018-EXEMPTION FROM FILING O.T.)

     WITH

     Diary No(s). 4445/2018 (II)
     (FOR ADMISSION and I.R. and IA No.27612/2018-CONDONATION OF DELAY
     IN FILING and IA No.27615/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.27617/2018-EXEMPTION FROM FILING O.T.)

     Date : 09-03-2018 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE R.K. AGRAWAL
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


     For Petitioner(s)             Mr.   Pradeep Kumar Yadav, Adv.
                                   Mr.   Alok Singh, Adv.
                                   Mr.   Abhishek Singh, adv.
                                   Ms.   Manju Jetley, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Application for exem. from filing O.T. is allowed. Delay condoned.

Signature Not Verified

Issue notice.

Digitally signed by ASHA SUNDRIYAL Date: 2018.03.10

12:50:44 IST Tag with SLP(Crl.) No. 9336 of 2017.

Reason:




     (SHASHI SAREEN)                                              (CHANDER BALA)
       AR CUM PS                                                  BRANCH OFFICER