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Union of India - Section

Section 1 in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

1. Short title and commencement.

(1)These regulations may be called the Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006 (13 of 2006).
(2)These regulations shall come into force from the date of their publication in the Official Gazette.