Supreme Court - Daily Orders
Saranpal Kaur Anand vs Praduman Singh Chandhok on 19 September, 2016
Bench: Dipak Misra, C. Nagappan
ITEM NO.40 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
17140/2016
(Arising out of impugned final judgment and order dated 25/04/2016
in RFA No. 54/2015 passed by the High Court of Delhi at New Delhi)
SARANPAL KAUR ANAND Petitioner(s)
VERSUS
PRADUMAN SINGH CHANDHOK AND ORS. Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 19/09/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. A.S. Chandhiok,Sr. Adv.
Mr. Dinesh Chandra Pandey,Adv.
Mr. Piyush Sharma,Adv.
Mr. Tushar Sharma,Adv.
Ms. Sweta Kakkad,Adv.
Ms. Arveena,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. Issue notice.
(SAPNA BISHT) (H.S.PARASHER) SR. P.A. COURT MASTER Signature Not Verified Digitally signed by SAPNA BISHT Date: 2016.09.20 13:13:44 IST Reason: