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Supreme Court - Daily Orders

Saranpal Kaur Anand vs Praduman Singh Chandhok on 19 September, 2016

Bench: Dipak Misra, C. Nagappan

     ITEM NO.40                            COURT NO.4                    SECTION XIV

                               S U P R E M E C O U R T O F           I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s)             for   Special   Leave   to    Appeal     (C)......CC      No(s).
     17140/2016

     (Arising out of impugned final judgment and order dated 25/04/2016
     in RFA No. 54/2015 passed by the High Court of Delhi at New Delhi)

     SARANPAL KAUR ANAND                                                  Petitioner(s)

                                                  VERSUS

     PRADUMAN SINGH CHANDHOK AND ORS.                                     Respondent(s)

     (With appln. (s) for c/delay in filing SLP)

     Date : 19/09/2016 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE DIPAK MISRA
                         HON'BLE MR. JUSTICE C. NAGAPPAN

     For Petitioner(s)               Mr.   A.S. Chandhiok,Sr. Adv.
                                     Mr.   Dinesh Chandra Pandey,Adv.
                                     Mr.   Piyush Sharma,Adv.
                                     Mr.   Tushar Sharma,Adv.
                                     Ms.   Sweta Kakkad,Adv.
                                     Ms.   Arveena,Adv.


     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned. Issue notice.

(SAPNA BISHT) (H.S.PARASHER) SR. P.A. COURT MASTER Signature Not Verified Digitally signed by SAPNA BISHT Date: 2016.09.20 13:13:44 IST Reason: