Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act] State of Jammu-Kashmir - Subsection Section 74(2)(e) in The Stamp Act, 1977 (1920 A. D.) (e)the procedure for appeal or revision proceedings; and